With LSAT-India 2024 May Test registration extended till Sunday, 5th May, till 11.59 PM, Jindal Global Law School (JGLS) announced that applicants for academic year 2024-25 will have the last opportunity to register for the LSAT-India Test and qualify for admission to the law school till 5th of May.
5th May is the Final Deadline
Professor Anand Prakash Mishra, Vice Dean of the Law School and Director of Law Admissions made the announcement that 5th May will be the final deadline as the entrance exam has already been scheduled during 16 to 18 May in different time slots.
No Conflict with CUET 2024
Pearson VUE, the exam conducting body, is extending a valuable opportunity to candidates impacted by the scheduling conflict between CUET 2024 and the LSAT—India exam. Affected students now have the option to reschedule their LSAT—India™ exam to 25th May 2024. To facilitate this, students will need to submit their CUET admit card as part of the rescheduling application process for LSAT—India™.
This initiative aims to empower the students with the flexibility necessary to prioritize their academic commitments. It ensures that they can make an informed decision regarding their application, thus allowing them to navigate their academic journeys with confidence.
Two Merit Lists by JGLS in June 2024
LSAT-India 2024 results are expected in the month of June. Students should keep watching the official website WWW.LSATINDIA.IN which will notify the exact date of result.
"Students must be ready in the month of June to receive their results and secure their seats in our law school. We will send a detailed mail after the May Test is over to every student and parent to be ready for admission to JGLS. Last year in June 2023, all the seats were filled within 6 hours of issuance of admission offers and therefore we have decided to release two merit lists this year" said Professor Mishra.
Mandatory Entrance Exam of Jindal Global Law School
LSAT-India Test is mandatory for admission to the 5-year integrated BCOMLLB, BBALLB & BALLB Honours degree programs at Jindal Global Law School. This Test is also accepted for our 3-year LLB, one year LLM and BA Legal Studies and BA Criminology programmes."If you miss this Test, you lose your opportunity to be considered for admission at our law school" explained the admission director.
500+ Scholarships up to 75% Tuition Fee at JGLS based on LSAT-India score
LSAT-India Test remains the main criteria to award over 500 merit-cum- means scholarships instituted in Jindal Global Law School for students whose annual parental income is less than INR 50 lakhs. Scholarships ranging from 10% to 75% of tuition fee are awarded to all those students who secure more than 80 Percentile score in LSAT-India Test and whose parental income is less than INR 50 lakhs as per their latest ITR.
No. 1 Law School in India
Jindal Global Law School has been ranked recently in QS World University Rankings by Subject Law 2024 as India's No.1 Law School and 72nd in the World. "We take extreme pride in the fact that our law school competes internationally and is ahead of many top law schools in the USA, UK, Canada, etc. in the global rankings. I wish every law aspirant in the country must take the LSAT-India Test and explore the opportunity to study at JGLS' concluded Prof. Mishra.
Test Registration Link: WWW.LSATINDIA.IN
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